Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 49(2A)] [Section 49] [Entire Act]

State of Tamilnadu - Subsection

Section 49(2A)(a) in Tamil Nadu District Municipalities Act, 1920

(a)has failed to lodge on account of election expenses within the lime and to the manner required by or under the Act, and