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State of Arunachal Pradesh - Section
Section 13 in Arunachal Pradesh Municipal Act, 2007
13. Constitution of Municipality.
- Each Municipality shall consist of such number of Councillors as are specified in the Table below:-The TableNumber of Councillors| Population Range | Minimum | Incremental Number | Maximum |
| Municipal Councils | |||
| Class 'A' Municipal Councils | 15 | One additional Councilor for Municipal Councilevery 5,000 above 75,000 | 25 |
| Class ' B'Municipal Council | 10 | One additional Councilor for every 3,000 above50,000 | 20 |
| Class 'C'Municipal Council | 8 | One additional Councilor for every 2,500 above30,000 | 16 |
| Nagar Panchayat | |||
| Nagar Panchayat | 6 | 10 |