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State of Arunachal Pradesh - Section

Section 13 in Arunachal Pradesh Municipal Act, 2007

13. Constitution of Municipality.

- Each Municipality shall consist of such number of Councillors as are specified in the Table below:-The TableNumber of Councillors
Population Range Minimum Incremental Number Maximum
    Municipal Councils  
Class 'A' Municipal Councils 15 One additional Councilor for Municipal Councilevery 5,000 above 75,000 25
Class ' B'Municipal Council 10 One additional Councilor for every 3,000 above50,000 20
Class 'C'Municipal Council 8 One additional Councilor for every 2,500 above30,000 16
    Nagar Panchayat  
Nagar Panchayat 6   10