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[Cites 0, Cited by 0] [Section 60(1)] [Section 60] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 60(1)(viii) in Jammu and Kashmir Minor Mineral Concession, Storage, Transportation of Minerals and Prevention of Illegal Mining Rules, 2016

(viii)be responsible for any third party claim/interference and department shall not be responsible for such claims/interference within mineral concession area ; and