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[Cites 0, Cited by 0] [Section 418(1)] [Section 418] [Entire Act]

State of Tamilnadu - Subsection

Section 418(1)(a) in The Madurai City Municipal Corporation Act, 1971

(a)provide for places with all necessary attendants and apparatus, for the disinfection of conveyances, clothing, bedding or other articles which have been exposed to infection from any infectious disease; and