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State of Tamilnadu - Section

Section 43 in The Madurai City Municipal Corporation Act, 1971

43. Government's power to cause inspection to be made.

- The Government may depute any officer to inspect or examine any municipal department, office, service, work or thing and to report thereon; and any officer so deputed may, for the purposes of such inspection or examination, exercise all the powers conferred by section 42.