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State of Odisha - Section

Section 14 in Orissa Universities Act, 1989

14. Membership to cease if the person ceases to hold the office by virtue of which he became a member.

- Any person who has become a member of any of the authorities of a University by the process of nomination. Election or selection shall, on ceasing to hold the office or on ceasing to hold membership of the association or body, as the case may be, by virtue of which he was nominated, elected or selected, cease to hold office as such member.