Section 2(1)(ii) in Insurance Regulatory and Development Authority of India (Insurance Brokers) Regulations, 2018

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(ii)A co-operative society registered under the Co-operative Societies Act, 1912 or under any law for the registration of co-operative societies; or

Legal Document View