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[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of Uttarakhand - Subsection

Section 21(1)(g) in University of Petroleum and Energy Studies Act, 2003

(g)Three nominee officers from the Professionals/Experts of the Industrial world, nominated by the Chancellor including at least one nominated officer from the Oil and Gas companies;]