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[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

State of Himachal Pradesh - Subsection

Section 15(2)(ii) in Himachal Pradesh Ex-servicemen Corporation Act, 1979

(ii)to provide financial assistance to ex-servicemen or their organisations by advancing to them in cash or in kind loans Including loans under hire-purchase system and/or loan towards margin money for any of the purposes specified in clause (i) either directly or through such agency, organisation or institution as, may be approved by it;