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Delhi High Court - Orders

Kutubuddeen vs Central Reserve Police Force (Crpf) & ... on 15 March, 2024

Author: Rajiv Shakdher

Bench: Rajiv Shakdher, Sanjeev Narula

                                    $~FB-1 to 10
                                    *    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                    +           W.P.(C) 10482/2016
                                                KUTUBUDDEEN                                   ..... Petitioner
                                                                Through: None.
                                                                versus
                                                CENTRAL RESERVE POLICE FORCE
                                                (CRPF) & ORS.                                 ..... Respondents
                                                                Through: Mr Vikrant N. Goyal, Ms Anushka
                                                                          Jaiswal and Mr Ahwan, Advs.
                                    +           W.P.(C) 12973/2018
                                                CT/GD JAGANNATH MOHANTA                       ..... Petitioner
                                                                Through: Ms Ankita Patnaik, Adv.
                                                                versus
                                                UNION OF INDIA & ORS.                         ..... Respondents
                                                                Through : Mr Arnav Kumar, Mr Gurdas
                                                                          Khurana and Ms Pranaya Sahay,
                                                                          Advs. for UOI.
                                    +           W.P.(C) 4880/2019
                                                CONST. KARNJEET KUMAR                 ..... Petitioner
                                                                Through: Ms Ankita Patnaik, Adv.
                                                                versus
                                                THE DIRECTOR GENERAL & ANR.      ..... Respondents
                                                             Through: Mr Ripu Daman Bhardwaj, CGSC
                                                                      with Mr Kushagra Kumar and Mr
                                                                      Abhinav Bhardwaj, Advs. for UOI.

                                    +           W.P.(C) 9160/2019 & CM No.37829/2019
                                                CONST. GAUTAM KUMAR MISHRA                   ..... Petitioner
                                                                Through: Ms Ankita Patnaik, Adv.
                                                                versus
                                                UNION OF INDIA AND ORS.              ..... Respondents
                                                                Through: Mr Jitesh Vikram Srivastava, SPC
                                                                          with Mr Prajesh Vikram Srivastava,
                                                                          Adv. for UOI.

                                    W.P.(C) 10482/2016 & connected matters                                                 page 1 of 3




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 19/03/2024 at 21:49:08
                                     +           W.P.(C) 9380/2019 & CM No.38633/2019
                                                CONST. VARUN KUMAR YADAV                     ..... Petitioner
                                                                Through: Ms Ankita Patnaik, Adv.
                                                                versus
                                                UNION OF INDIA AND ORS.              ..... Respondents
                                                                Through: Mr Jivesh Kumar Tiwari, Senior
                                                                          Panel Counsel with Ms Samiksha,
                                                                          Adv. for UOI.

                                    +           W.P.(C) 10872/2022 & CM No.31657/2022
                                                CT BALDEV SINGH                            ..... Petitioner
                                                                Through: Ms Ankita Patnaik, Adv.
                                                                versus
                                                UNION OF INDIA AND ORS.                    ..... Respondents
                                                                Through: Mr Niraj Kumar, Adv. for UOI.

                                    +           W.P.(C) 10873/2022, CM Nos.31659/2022 & 49601/2023
                                                CONST./GD RAHUL CHOUDHARY                    ..... Petitioner
                                                                Through: Ms Ankita Patnaik, Adv.
                                                                versus
                                                UNION OF INDIA AND ORS.                      ..... Respondents
                                                                Through: Mr Niraj Kumar, Advs. for UOI.
                                    +           W.P.(C) 10916/2022 & CM No.31817/2022
                                                CT./GD SMARJEET KUMAR TIWARY                 ..... Petitioner
                                                                Through: Ms Ankita Patnaik, Adv.
                                                                versus
                                                UNION OF INDIA AND ORS.                      ..... Respondents
                                                                Through: Mr Kamal Kant Jha and Mr Avinash
                                                                           Singh, Advs. for UOI.
                                    +           W.P.(C) 11073/2022 & CM No.32466/2022
                                                CT/GD MUKESH KUMAR MANDAL                    ..... Petitioner
                                                                Through: Ms Ankita Patnaik, Adv.
                                                                versus
                                                UOI AND ORS.                                 ..... Respondents
                                                                Through: Ms Bharathi Raju, Adv. for UOI.

                                    W.P.(C) 10482/2016 & connected matters                                                 page 2 of 3




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 19/03/2024 at 21:49:08
                                     +           W.P.(C) 6067/2023, CM Nos.23750/2023 & 49600/2023

                                                CT/GD MANASH RANJAN PANI                 ..... Petitioner
                                                              Through: Ms Ankita Patnaik, Adv.
                                                              versus
                                                UNION OF INDIA & ORS.                    ..... Respondents
                                                              Through: Mr Ashish Batra and Mr Rahul
                                                                       Kumar Sharma, Advs. For UOI.

                                                CORAM:
                                                HON'BLE MR. JUSTICE RAJIV SHAKDHER
                                                HON'BLE MR. JUSTICE SANJEEV NARULA
                                                HON'BLE MR. JUSTICE GIRISH KATHPALIA
                                                        ORDER

% 15.03.2024 [Physical Court Hearing/Hybrid Hearing (as per request)]

1. No time left.

1.1 It is already 5:00 P.M.

2. List the above-captioned matters on 24.05.2024.

RAJIV SHAKDHER, J.

SANJEEV NARULA, J.

GIRISH KATHPALIA, J.

MARCH 15, 2024/aj W.P.(C) 10482/2016 & connected matters page 3 of 3 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/03/2024 at 21:49:09