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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(2)(a) in Tamil Nadu Auto-Rickshaw And Taxi Drivers Social Security And Welfare Scheme, 2006

(a)maintain and administer the [Tamil Nadu Unorganised Drivers Social Security and Welfare Fund] [Substituted by Notification No.II(2)/LE/350(a-2)/2014 vide G.O.Ms. No. 49,dated 12.06.2014, published dated 12.06.2014.] and collect the contributions towards that Fund;