Section 12(1) in The Maharashi Patanjali Sanskrit Sansthan Adhiniyam, 2007
(1)The Executive Council shall consist of the following members, namely :-(i)the Chairman of the Institute.(ii)the Director;(iii)two members of the General Council to be nominated by the General Council;(iv)the Principal Secretary/Secretary of Higher Education Department, Government of Madhya Pradesh or his nominee not below the rank of Deputy Secretary;(v)the Principal Secretary/Secretary' of School Education Department, Government of Madhya Pradesh or his nominee not below the rank of Deputy Secretary;(vi)the Principal Secretary/Secretary of Finance Department, Government of Madhya Pradesh or his nominee not below in the rank of Deputy Secretary;(vii)the Commissioner, Public Instructions, Madhya Pradesh;(viii)the Commissioner, Rajya Shiksha Kendra;(ix)two whole time teachers of the Institute, nominated by the Chairman of Institute by rotation according to seniority;(x)the Secretary', Madhya Pradesh Board of Secondary' Education;(xi)two Principals or Head Masters of affiliated schools nominated by the Chairman of the Institute.
