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[Cites 0, Cited by 0] [Section 61] [Entire Act]

State of Madhya Pradesh - Subsection

Section 61(n) in The Board of Secondary Education (Madhya Pradesh) Regulations, 1965

(n)that the building shall have as many rooms as there are sections in the school, that there shall be separate rooms for the office library and reading room, teachers, science laboratory, stores and optional subject etc., and that the building shall be well lighted and well ventilated and situated in healthy locality approved by the appropriate Health authorities;