Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tripura - Section Section 13 in Tripura Professions, Trades, Callings and Employments Taxation Act, 1976 13. Indemnity. - The principal officer deducting or paying any tax under the provisions of this Act is hereby indemnified for such deduction or payment thereof.
