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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1) in Ministry of Electronics and Information Technology, Private Secretary, Limited Departmental Competitive Examination Rules, 2018

(1)Personal Assistant in level-7 in the pay matrix (Rs. 44900-142400) in the Ministry of Electronics and Information Technology who have rendered not less than five years approved service which should include at least four years regular and continuous service in that level in the pay matrix and have successfully completed probation period and possessing a Bachelor's Degree from a recognized university or equivalent on the crucial date shall be eligible to appear in the Limited Departmental Competitive Examination on the crucial date.