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[Cites 0, Cited by 0] [Section 47] [Entire Act]

State of Sikkim - Subsection

Section 47(4) in Sikkim Forests, Water Courses and Road Reserve (Preservation and Protection) Act, 1988

(4)Unless there are adequate arrangements for storage of timber detained or kept by the forest officer under this section the Court may order that the timber so detained or kept shall remain at the custody of the forest officer until the disposal of the suit.