Rajasthan High Court - Jaipur
Trilok Chand Sharma vs Jagdish Narain on 9 April, 2012
Author: Mohammad Rafiq
Bench: Mohammad Rafiq
S.B. Civil Misc. Appeal No.3213/2010 Date of Order ::: 09.04.2012 Present Hon'ble Mr. Justice Mohammad Rafiq, J. Smt. Manju Jain, counsel for appellant #### Admit. Fresh notice needs not be issued as respondent is duly represented by his counsel.
(Mohammad Rafiq) J.
//Jaiman// All corrections made in the judgment/order have been incorporated in the judgment/order being emailed. Giriraj Prasad Jaiman PS-cum-JW