Bombay High Court
Commissioner Of Income Tax-(E), Pune vs Maharashtra Academy Of Engineering And ... on 21 January, 2020
Bench: Ujjal Bhuyan, Milind N. Jadhav
10. os itxa 1591-17.doc
R.M. AMBERKAR
(Private Secretary)
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
O.O.C.J.
INCOME TAX APPEAL NO. 1591 OF 2017
Commissioner of Income Tax (E), Pune .. Appellant
Versus
Maharashtra Academy of Engineering and Education
Research .. Respondent
...................
Mr. Sham Walve for the Appellant
Mr. Tanzil Padvekar i/by Mandar Vaidya for the Respondent
...................
CORAM : UJJAL BHUYAN &
MILIND N. JADHAV, JJ.
DATE : JANUARY 21, 2020.
P.C.:
1. Stand over to 27.1.2020. To be listed along with Income Tax Appeal No. 1441 of 2017 and other connected cases.
[ MILIND N. JADHAV, J. ] [ UJJAL BHUYAN, J. ] Digitally signed by Ravindra M. Ravindra Amberkar M. Date:
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