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[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

State of Rajasthan - Subsection

Section 28(1)(vii) in The Nathdwara Temple Act, 1959

(vii)[ the payment of allowances to the Goswami and the members of his family [Added by Rajasthan Act 11 of 1989 from the beginning.]