Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 42] [Entire Act] Union of India - Subsection Section 42(e) in THE NATIONAL FORENSIC SCIENCES UNIVERSITY ACT, 2020 (e)the fees to be charged for courses of study in the University and for admission to examinations, degrees and diplomas to the University;
