Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 7(2)] [Section 7] [Entire Act] State of Tamilnadu - Subsection Section 7(2)(ii) in Tamil Nadu Schools (Regulation of Collection of Fee) Act, 2009 (ii)verify whether the fee proposed by the private school is justified and it does not amount to profiteering or charging of exorbitant fee;