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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Bihar - Subsection

Section 10(c) in Bihar Engineering Service Rules, 1939

(c)With his application a candidate must submit-
(i)evidence that he holds one of the educational qualifications referred to in Rule 8 :
(ii)certificates of character and conduct from the heads of all the colleges at which he has studied since he passed the Matriculation Examination;
(iii)evidence, in the form of an acknowledgement from the District Officer of the district in which he ordinarily resides or in which he claims to be domiciled, that he has, not later than fourteen days before the date fixed under Rule 10(2), requested that officer to report to the Commission before the said date whether his character and antecedents are such as to render him suitable for appointment to the Service;