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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Telangana - Subsection

Section 3(1) in Telangana State Private Universities (Establishment and Regulation) Act, 2018

(1)The Government may permit the establishment of a University by inclusion of the name and location of the University, the name and address of the Sponsoring Body and details of its registration mentioned in the Schedule.