Gauhati High Court
State Bank Of India vs Pallabh Bhowmick And 4 Ors on 5 October, 2023
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GAHC010232752022
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WA/364/2022
STATE BANK OF INDIA
REP. BY ASSTT. GENERAL MANAGER, STATE BANK OF INDIA, GUWAHATI
BRANCH, PANBAZAR, GUWAHATI- 781001 DIST.- KAMRUP (METRO),
ASSAM.
VERSUS
PALLABH BHOWMICK AND 4 ORS.
S/O LATE P.R. BHOWMICK,
R/O HOUSE NO. 2, HILL SIDE COLONY, GATE NO. 1, MALIGAON,
GUWAHATI, P.O.- MALIGAON RAILWAY HEADQUARTER, P.S.- JALUKBARI,
PIN- 781011.
2:THE OMBUDSMAN
RESERVE BANK OF INDIA
STATION ROAD
GUWAHATI- 781001.
3:LOUIS PHILIPPE
A DIVISION OF ADITYA BIRLA FASHION AND RETAIL LIMITED
REPRESENTED BY ITS VICE PRESIDENT AND SALES DIRECTOR
HAVING ITS REGISTERED OFFICE AT DIVYASHREE 77 TOWN CENTRE
KH NO. 118/110/1
BUILDING 2
YEMALUR POST
BENGALURU- 560037.
4:PAPENDER KUMAR
S/O BHAGIRATH SINGH
R/O BIJNOR
UTTAR PRADESH- 246764.
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5:DCP (CRIME)
KAMRUP (METRO)
GUWAHATI
Advocate for the Petitioner : MR. A PARVEZ
Advocate for the Respondent : GA, ASSAM
Linked Case : I.A.(Civil)/3443/2022
STATE BANK OF INDIA
REP. BY ASSTT. GENERAL MANAGER
STATE BANK OF INDIA
GUWAHATI BRANCH
PANBAZAR
GUWAHATI- 781001 DIST.- KAMRUP (METRO)
ASSAM.
VERSUS
PALLABH BHOWMICK AND 4 ORS.
S/O LATE P.R. BHOWMICK
R/O HOUSE NO. 2
HILL SIDE COLONY
GATE NO. 1
MALIGAON
GUWAHATI
P.O.- MALIGAON RAILWAY HEADQUARTER
P.S.- JALUKBARI
PIN- 781011.
2:THE OMBUDSMAN
RESERVE BANK OF INDIA
STATION ROAD
GUWAHATI- 781001.
3:LOUIS PHILIPPE
A DIVISION OF ADITYA BIRLA FASHION AND RETAIL LIMITED
REPRESENTED BY ITS VICE PRESIDENT AND SALES DIRECTOR
HAVING ITS REGISTERED OFFICE AT DIVYASHREE 77 TOWN CENTRE
KH NO. 118/110/1
BUILDING 2
YEMALUR POST
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BENGALURU- 560037.
4:PAPENDER KUMAR
S/O BHAGIRATH SINGH
R/O BIJNOR
UTTAR PRADESH- 246764.
5:DCP (CRIME)
KAMRUP (METRO)
DIST.- KAMRUP
GUWAHATI.
------------
Advocate for : MR. A PARVEZ
Advocate for : GA
ASSAM appearing for PALLABH BHOWMICK AND 4 ORS.
BEFORE
HONOURABLE MR. JUSTICE LANUSUNGKUM JAMIR
HONOURABLE MR. JUSTICE KARDAK ETE
ORDER
05-10-2023 (Lanusungkum Jamir, J) Heard Mr. A. Parvez, learned counsel representing the appellant. Also heard Mr. Pallabh Bhowmick/respondent No. 1 in person; Mr. P. Hazarika, learned counsel for the respondent No. 2 and Mr. D.K. Sarma, learned counsel for respondent No. 5.
Hearing concluded.
Judgment reserved.
JUDGE JUDGE Comparing Assistant