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[Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act]

State of Maharashtra - Subsection

Section 33(2)(j) in Maharashtra Homoeopathic Practitioners' Act, 1960

(j)the manner of making enquiry under sub-section (9) of section 20 [*****] [The words 'and sub-section (g) of section 21' were deleted by Maharashtra 16 of 1988, Section 35(i).]