Bombay High Court
Smt. Shruti Pritpal Singh vs Shir. (Dr.) Pritpal Jit Singh on 12 December, 2018
Author: Anuja Prabhudessai
Bench: Anuja Prabhudessai
Megha 48_mca_96_2018.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
MISCELLANEOUS CIVIL APPLICATION NO.96 OF 2018
Smt. Shruti Pritpal Singh ...Applicant
Versus
Shri (Dr.) Pritpal Jit Singh ...Respondent
.....
None for the Applicant.
None for the Respondent.
CORAM : SMT. ANUJA PRABHUDESSAI, J.
DATED: 12th DECEMBER, 2018. P.C.:-
None present for the Applicant. Notice issued to the Respondent is returned unserved with an endorsement that the Respondent is not residing at the given address. The Applicant to take necessary steps. Stand over to 16.1.2019.
(SMT. ANUJA PRABHUDESSAI, J.) Megha 1/1 ::: Uploaded on - 14/12/2018 ::: Downloaded on - 27/12/2018 06:05:16 :::