Section 11(3) in Tamil Nadu Exhibition of Films on Television Screen through Video Cassette Recorders and Cable Television Network (Regulation) Act, 1984
(3)Where an order under sub-section (1) has been issued by the licensing authority, a copy thereof, together with a statement of the reasons therefor shall, forthwith, be forwarded by him to the Government and the Government may, on a consideration of all the facts of the case either confirm or vary or discharge the order.
