Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 339] [Entire Act] State of Rajasthan - Subsection Section 339(g) in Rajasthan Municipalities Act, 2009 (g)fixing the amount and nature of the security to be furnished by any officer or servant from whom it may be deemed expedient to require security;
