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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Madhya Pradesh - Subsection

Section 38(b) in The M.P. Boiler Attendants' Rules, 1958

(b)he is able, inter alia-
(i)to stock a boiler including cleaning and banking fires in a workman like manner;
(ii)to show how avoidable smoke may be prevented;
(iii)to blow through and test the correctness of water gauge glasses and test cocks;
(iv)to replace a gauge glass and show how a false water-level might be shown;
(v)to ease a safety valve and use a blow down cock or valve;
(vi)to adjust a high steam and low water-safety valve and renew a fusible plug;
(vii)to pack pump or valve chest glads;
(viii)to grind and adjust cocks and valves;
(ix)to take a feed pump or injector to pieces and replace in working order;
(x)to handle the appliances provided for keeping the economisers clean.