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Allahabad High Court

Sunworld Infrastructure Ltd. vs State Of U.P. Thru D.M. And Others on 13 January, 2020

Bench: Pankaj Mithal, Vipin Chandra Dixit





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - C No. - 5661 of 2012
 

 
Petitioner :- Sunworld Infrastructure Ltd.
 
Respondent :- State Of U.P. Thru D.M. And Others
 
Counsel for Petitioner :- Manu Khare
 
Counsel for Respondent :- C.S.C.,Aditya Bhushan Singhal,Suresh Singh
 

 
Hon'ble Pankaj Mithal,J.
 

Hon'ble Vipin Chandra Dixit,J.

Sri Manu Khare, learned counsel for the petitioner states that the writ petition is infructuous and may be dismissed.

In view of the above statement, the writ petition is dismissed as infructuous.

Order Date :- 13.1.2020 Brijesh