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State of Jharkhand - Section

Section 422 in Bihar Education Code, 1961

422. Membership of outside clubs, etc.

- Any pupil on the rolls of a school, who wishes to join or to continue to be a member of any club, society or organisation outside the school, must obtain the approval of the Headmaster/ Principal before doing so. Any breach of this rule will be regarded as a serious offence, in granting or withdrawing recognition to clubs, societies or organisations, the Headmaster or the Principal shall be guided by instructions issued by the Director from time to time. If the Headmaster or the Principal has any doubt about the suitability of any outside club, society or organisation, of which any student wishes to continue to be a member, he shall refer the matter to the District Education Officer whose decision, subject to any orders issued by the Director, shall be final.(Government resolution no. 2264-E., dated the 22nd October .1942; and Government notification no. 287-E., dated the 5th February 1943.)