Supreme Court - Daily Orders
V. Sathyapriya vs G. Shaji on 14 July, 2015
ITEM NO.12 REGISTRAR COURT. 2 SECTION XVIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. M K HANJURA
Transfer Petition(s)(Civil) No(s). 1554/2013
V. SATHYAPRIYA Petitioner(s)
VERSUS
G. SHAJI Respondent(s)
(with appln. (s) for stay and office report)
Date : 14/07/2015 This petition was called on for hearing today.
For Petitioner(s) Ms.Beena Prakash,adv.
Mr. G. Prakash,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The office report indicates that service of notice is complete on the sole respondent, but no one has entered appearance on his behalf. Viewed thus, the matter shall be processed for listing before the Hon'ble Court on its own turn.
(M K HANJURA) Registrar SB Signature Not Verified Digitally signed by Sushma Kumari Bajaj Date: 2015.07.15 15:42:23 IST Reason: