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[Cites 0, Cited by 0] [Section 49] [Entire Act]

State of Madhya Pradesh - Subsection

Section 49(4) in The M.P. Vishwavidyalaya Adhiniyam, 1973

(4)[ The Committee shall investigate the merits of the various candidates, and shall recommend to the Executive Council the names, if any, of persons whom it considers suitable for the posts, arranged in order of merit :] [Substituted by M.P Act No. 23 of 1991.][Provided that no recommendation shall be made unless at least two experts nominated under clauses (iii) and (iv) of sub-section (2) are present in the meeting in which such recommendation is to be decided upon.] [Substituted by M.P, Act No. 19 of 1994.]