Andhra Pradesh High Court - Amravati
Smt. Gangisetty Anuradha vs Sri Bijjala Subramanyam on 24 January, 2024
Oo RBs, IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVAT! \ WEDNESDAY, THE TWENTY FOURTH DAY OF JANUARY, \% TWO THOUSAND AND TWENTY FOUR AQ PRESENT: | HONOURABLE SRI JUSTICE A. V. SESHA SAI AND HONOURABLE SMT JUSTICE SUMATHI JAGADAN COMMERCIAL SOURT APPEAL NO: & OF 2023 Between Smt. GANGISETTY ANURADHA, aged 38 years, Wio Sri VenkatabamananeyuluGengisetty, Hindu, House-Wife, Permanent resident af Curibum Village & Maral, Presently resicing at Door No 2-2 ibs ?, Flat No. 304, 3° Foor, Raghavendra Golder: Heights, Baghaérnherpet, D. 2. Colony, Lane-C, Amberpet, Hyderabad, Telangana -- 500 O13, now residing af Racer No. 1-8-5032, Alat No. 11, 1% fear, Vermataeshwaraswany Temple Lane, Chikkadpatly, Hyderabad ~ 500 020, T. 5., india, Rep. by her SRA Holder, Mr G. Vo Ramenjaneyulis. son of late Sri, Vi. Subbaiah, aged SECC 4? years, resiient at Doar No, 7-8-502, Flat No. 1O1, 18 Floor, VenkataeshwaraSwany Temple Lane, Chikkacpally, Hyderabad ~ 5&3 020, T. 5, appellant Pigintht AND Sri Bijala Subramanyam, S/o. Venkata Subba Rao, aged about 55 years, scupation of business, residing af D.No. 16/444, Sumbumn Post, Prakasham Dist Pin.$29333, Andhra Pradesh (Or) Fiat No. 302, Durgamadnava esideriny, D.No. 14-37-12, Maharani Peta, Visakhapainam (Urban), Visakhapatnam, Andhra Pradesh - 430002, Sr Mitchanagaila Chinna Feeraiah, S/O Subba Rathnam, aged about 5) years, onqupation of business, residing al D.No. 9/3061, "Bestavarir eis Post festavaripeta Mandal, Prakasham Dist. Pin. SI33B3. Sr Mitchanagaila Subrahmanyam, Sfa.Subbs Rathnam, aged about 44 years ocoupation of business, residing af D.No.&- S24, Bestavaripeta Post, Bestavaripeta Mandal, Prakasham Dist Pin. 625333. Sri Somisetty Tumalanadam, S/O Chinna Narasimhulu, aged about 44 years, cccupation of business, residing af D. 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(2.09. 2023, 34.70.2023, 24.41, 2024 £ 1.12.2 2023 me age herein and upon hearing the arguments of Sr G. Venkata Ramanjaneyul Wo {SPA} Advocate for the AppetianyPiaintf, passed the fallow! ing ORDER:
"Past after four (04) weeks, interim onler granted earlier is extended fora period of six (08) weeks." Sas 3.4.8.2 Murthy JOINT REGISTRAR TRUE COPY! are SECTION OFFICER To,
1. The Special Court for Trial and Disposal of Commercial Cisputes, Yijayawada é. SY Bilala Subramanyam, S/o Venkata Subba Rao, aged about 55 5 years, occupation of business, residing at (.No. 16/144, Sumbum Po sf, Prakasham Dist, Pin. 523333, Andhra Pradesh (Orj Flat No. 202, DBurgamadhava Residency, D.No. 14.37-12, Maharani Pets, Visakhapatnam (Urban), Visakhapatnam, Andhra Pradesh -- S300d2.
3. Sri Michanagatla ChinnaPeeraiah, S/O Subba Rathnam, aged about 86 years, occupation of business, residing af D.No. 9/S09-1, Bestavaripats Fost, Bestavanipeta Mandal, Prakasham Dist Pin. §83338
4. Sn Mitchanagatla Subrahmanyam, S/o Subba Rathnam, aged about 44 years, occupation of business, residing at [.No.8- 824, Restavarinets Post, Bestavaripeta Mandal, Prekasharn Dist Pin, $34333.
5. Sri Somisetty Ti irumalanadam, WO Chiina Narasinihulu, aged about 44 Yeats, Occupation of business, residing at D. No, 12-96, Sanga Street, Cumburn Post, Prakasham Dist, Pin. 584332. Seenenneenmevennnnnne ae m4 we nak, Po = Sri Kuna Vanketeswartu, S/O Pullaiah, aged about 68 years, accupation of business, residing af CNe. 10. 145, Mastic Ca rire, Curmburr Post, Surnbum Mandal, Prakast am Os Pin, 823283 Sri Notha Rasiprasad, Sf AES yeata Thinu@inian, aged about So years, occunation of business, resi 'ing at f.No 7 2-88, cr Old Bus Stand, Opp. Seetharas Tal 'ah Mike set, Os 7 Mandal, Prak kasha lst Pin, SISSES.
Sri Sotha Ch andramoull, S/O Venkata Thirumaiaiah, aged abouf 30 years, occupation of business, residing at O.No. 12-78, C-?, Old Bus Stand, Opp. Seathararmaiahk Vike get, £ Siimbum Post Cumburn Mandal, Prakasham DNst, Pin, 583333. for} Ofo >. Kiran Kumar, Kame Kali Nagar, D.No. 1-4/?- i2a, Vidhyadarapuram, Vilgyawada - S800 1s. Andhra Pradesh. NSE Maciat rala Venkateawariu, "se Subbarayudy, aged about 44 yaar, Socupation business, residing al D.No. 3-7-5. New Badvel Road, Giddalur Fost Giddalur Mandal, Prakasharn Dat, Pin, S2S538?. oH} Madal ala Srimvasulu, SAO Subbarayudy, aged anout 40 years, ee scunatinn of business, residing af O Ne. 3-7-4418, Market Centre, iddalur Post, Giddatur Mandal Prakasham Chet. Pin, S23397 (Addressee Nos. 2 to 10 by RPAD} One CC to SiG. Venkala Ramanianeyulu, Advocate (PUG) The Se SE cbon OF iper, OS. Section, High Court of Andhra Pradesh, Nelanadu
43. Two spare copies.
iy HESH COURT DATED 2402084 POST AFTER FOUR (04) WEERS.
ORDER COMCANo.§ of 2023 INTERIM ORDER EXTENDED "4 Sa st es