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Andhra Pradesh High Court - Amravati

Smt. Gangisetty Anuradha vs Sri Bijjala Subramanyam on 24 January, 2024

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RBs,

IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVAT!

\

WEDNESDAY, THE TWENTY FOURTH DAY OF JANUARY, \%
TWO THOUSAND AND TWENTY FOUR AQ
PRESENT: |
HONOURABLE SRI JUSTICE A. V. SESHA SAI
AND

HONOURABLE SMT JUSTICE SUMATHI JAGADAN
COMMERCIAL SOURT APPEAL NO: & OF 2023

Between

Smt. GANGISETTY ANURADHA,

aged 38 years, Wio Sri
VenkatabamananeyuluGengisetty, Hindu,
House-Wife, Permanent resident af Curibum
Village & Maral, Presently resicing at Door
No 2-2 ibs ?, Flat No. 304, 3° Foor,
Raghavendra Golder: Heights, Baghaérnherpet,
D. 2. Colony, Lane-C, Amberpet, Hyderabad,
Telangana -- 500 O13, now residing af Racer
No. 1-8-5032, Alat No. 11, 1% fear,
Vermataeshwaraswany Temple Lane,
Chikkadpatly, Hyderabad ~ 500 020, T. 5.,
india, Rep. by her SRA Holder,

Mr G. Vo Ramenjaneyulis. son of late Sri, Vi.
Subbaiah, aged SECC 4? years, resiient at
Doar No, 7-8-502, Flat No. 1O1, 18 Floor,
VenkataeshwaraSwany Temple Lane,
Chikkacpally, Hyderabad ~ 5&3 020, T. 5,

appellant Pigintht

AND
Sri Bijala Subramanyam, S/o. Venkata Subba Rao, aged about 55 years,
scupation of business, residing af D.No. 16/444, Sumbumn Post, Prakasham
Dist Pin.$29333, Andhra Pradesh (Or) Fiat No. 302, Durgamadnava
esideriny, D.No. 14-37-12, Maharani Peta, Visakhapainam (Urban),
Visakhapatnam, Andhra Pradesh - 430002,
Sr Mitchanagaila Chinna Feeraiah, S/O Subba Rathnam, aged about 5)
years, onqupation of business, residing al D.No. 9/3061, "Bestavarir eis
Post festavaripeta Mandal, Prakasham Dist. Pin. SI33B3.
Sr Mitchanagaila Subrahmanyam, Sfa.Subbs Rathnam, aged about 44 years
ocoupation of business, residing af D.No.&- S24, Bestavaripeta Post,
Bestavaripeta Mandal, Prakasham Dist Pin. 625333.
Sri Somisetty Tumalanadam, S/O Chinna Narasimhulu, aged about 44
years, cccupation of business, residing af D. No. 12-96, Sanga DYreet,
Cumbum Post, Prakasham Dist Pin. 529332

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IANO: 1 OF 2023

Petition under Order 39. nes 1 £2. raw, Section 157 CPC praying thatin the
circumstances Stated in the affidavit fled in support of the petition, the Hj gh Court m ray
be pleased fo grant ac- interim injunction, restraining the Res eponcents i defendants.
their agents, henchmen, relatives, fram alienating the pettion / algini-1 schedule
property to any third par rty parties by way of sais, lease including the Respondents /
defendants tl the grant of Final Decree byt nee and bounds specifying t the share of
each of the parties, Including the demarcalion of passages, for ingress and AUSS
pending disposal of COMCA No. G af 8025, an the fle of the High Court

AND WHEREAS the High Court, upon perusing the petitien and memorandurn
of grounds filed herein and the orders of the oH gh Court dated 03.07 2023, 31.07 2023.
(2.09. 2023, 34.70.2023, 24.41, 2024 £ 1.12.2 2023 me age herein and upon hearing the
arguments of Sr G. Venkata Ramanjaneyul Wo {SPA} Advocate for the

AppetianyPiaintf, passed the fallow! ing

ORDER:

"Past after four (04) weeks, interim onler granted earlier is extended fora period of six (08) weeks." Sas 3.4.8.2 Murthy JOINT REGISTRAR TRUE COPY! are SECTION OFFICER To,

1. The Special Court for Trial and Disposal of Commercial Cisputes, Yijayawada é. SY Bilala Subramanyam, S/o Venkata Subba Rao, aged about 55 5 years, occupation of business, residing at (.No. 16/144, Sumbum Po sf, Prakasham Dist, Pin. 523333, Andhra Pradesh (Orj Flat No. 202, DBurgamadhava Residency, D.No. 14.37-12, Maharani Pets, Visakhapatnam (Urban), Visakhapatnam, Andhra Pradesh -- S300d2.

3. Sri Michanagatla ChinnaPeeraiah, S/O Subba Rathnam, aged about 86 years, occupation of business, residing af D.No. 9/S09-1, Bestavaripats Fost, Bestavanipeta Mandal, Prakasham Dist Pin. §83338

4. Sn Mitchanagatla Subrahmanyam, S/o Subba Rathnam, aged about 44 years, occupation of business, residing at [.No.8- 824, Restavarinets Post, Bestavaripeta Mandal, Prekasharn Dist Pin, $34333.

5. Sri Somisetty Ti irumalanadam, WO Chiina Narasinihulu, aged about 44 Yeats, Occupation of business, residing at D. No, 12-96, Sanga Street, Cumburn Post, Prakasham Dist, Pin. 584332. Seenenneenmevennnnnne ae m4 we nak, Po = Sri Kuna Vanketeswartu, S/O Pullaiah, aged about 68 years, accupation of business, residing af CNe. 10. 145, Mastic Ca rire, Curmburr Post, Surnbum Mandal, Prakast am Os Pin, 823283 Sri Notha Rasiprasad, Sf AES yeata Thinu@inian, aged about So years, occunation of business, resi 'ing at f.No 7 2-88, cr Old Bus Stand, Opp. Seetharas Tal 'ah Mike set, Os 7 Mandal, Prak kasha lst Pin, SISSES.

Sri Sotha Ch andramoull, S/O Venkata Thirumaiaiah, aged abouf 30 years, occupation of business, residing at O.No. 12-78, C-?, Old Bus Stand, Opp. Seathararmaiahk Vike get, £ Siimbum Post Cumburn Mandal, Prakasham DNst, Pin, 583333. for} Ofo >. Kiran Kumar, Kame Kali Nagar, D.No. 1-4/?- i2a, Vidhyadarapuram, Vilgyawada - S800 1s. Andhra Pradesh. NSE Maciat rala Venkateawariu, "se Subbarayudy, aged about 44 yaar, Socupation business, residing al D.No. 3-7-5. New Badvel Road, Giddalur Fost Giddalur Mandal, Prakasharn Dat, Pin, S2S538?. oH} Madal ala Srimvasulu, SAO Subbarayudy, aged anout 40 years, ee scunatinn of business, residing af O Ne. 3-7-4418, Market Centre, iddalur Post, Giddatur Mandal Prakasham Chet. Pin, S23397 (Addressee Nos. 2 to 10 by RPAD} One CC to SiG. Venkala Ramanianeyulu, Advocate (PUG) The Se SE cbon OF iper, OS. Section, High Court of Andhra Pradesh, Nelanadu

43. Two spare copies.

iy HESH COURT DATED 2402084 POST AFTER FOUR (04) WEERS.

ORDER COMCANo.§ of 2023 INTERIM ORDER EXTENDED "4 Sa st es