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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Uttar Pradesh - Subsection

Section 8(c) in The U.P. (Regulation Of Building Operations) Act, 1958

(c)ascertaining whether any site is being or has been developed or any building is being or has been erected in contravention of [any regulation made under this Act] [Substituted by U.P. Act No. 41 of 1976.] or without the permission referred to in Section 6 or in contravention of any condition subject to which such permission has been granted: