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Madhya Pradesh High Court

Union Of India vs Garnish Electronics Pvt.Ltd. Through ... on 7 January, 2025

Author: Subodh Abhyankar

Bench: Subodh Abhyankar

1 CRR-4945-2023 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE CRR No. 4945 of 2023 (UNION OF INDIA Vs GARNISH ELECTRONICS PVT.LTD. THROUGH DIRECTOR RUBI ) Dated : 07-01-2025 Shri Manoj Kumar Soni - advocate for the petitioner.

Service report is awaited. Let the matter be listed after four weeks.

(SUBODH ABHYANKAR) JUDGE moni Signature Not Verified Signed by: MONI RAJU Signing time: 07-01- 2025 17:56:25