Section 53(2)(a) in Jammu and Kashmir Shops and Establishments Act, 1966
(a)(i)the form of submission of a statement to the Inspector and the fees and other particulars which shall be given along with such statement under sub-section (2) of section 6;(ii)the manner of registration of establishment in the register of establishments and the form in which a registration certificate shall be issued to the employer under subsection (3) of section 6;(iii)prescribing fee for renewal of registration certificate under sub-section (5) of section 6;