Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 94 in Delhi Police Act, 1978 94. Prohibition against flying kites, etc. No person shall fly kite or any other thing so as to cause danger, injury or alarm to persons, animals or property.
