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[Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act]

State of Telangana - Subsection

Section 29(2)(j) in Telangana Aqua-culture Seed (Quality Control) Act, 2006

(j)the manner in which samples may be taken by the Aqua-culture Seed Inspector, the procedure for sending such samples to the Aqua-culture Seed Analyst or the Aquaculture Seed Laboratory and the manner of analysing such samples;