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Bombay High Court

Maratha-Muslim Aarakshan Kruti ... vs Shri Anil Shankar Thanekar on 6 February, 2019

Bench: Ranjit More, Bharati Harish Dangre

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

     PUBLIC INTEREST LITIGATION NO. 175 OF 2018

 Dr. Jishri Laxmanrao Patil, Member, The Indian    ....Petitioner
 Constitutionalist Council
              V/S
 The Chief Minister Of State Of Maharashtra ,   ....Respondent

Mantralaya And Anr WITH PUBLIC INTEREST LITIGATION NO. 185 OF 2014 Dr. Sudhir Ranade ....Petitioner V/S The State Of Maharashtra And Ors ....Respondent WITH PUBLIC INTEREST LITIGATION NO. 201 OF 2014 Save Democracy Foundation And Ors. ....Petitioner V/S State Of Maharashtra Through Its Chief ....Respondent Secretary And Ors.

WITH PUBLIC INTEREST LITIGATION NO. 105 OF 2015 Shri. Anil Shankar Thanekar ....Petitioner V/S The Chief Minister, State Of Maharashtra And ....Respondent Anr WITH Page 1/9 ::: Uploaded on - 06/02/2019 ::: Downloaded on - 08/02/2019 01:30:40 ::: PUBLIC INTEREST LITIGATION NO. 140 OF 2014 Ketan Tirodkar ....Petitioner V/S State Of Maharashtra, Through Chief Minister ....Respondent WITH PUBLIC INTEREST LITIGATION NO. 126 OF 2009 Rajaram Tukaram Kharat ....Petitioner V/S The State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 11368 OF 2016 Jamiat Ulama-i-hind Through Its President Of ....Petitioner Maha. Unit Shri. Siddiqui Nadim Abdul Mustaqim V/S The State Of Maharashtra Through Its Chief ....Respondent Secretary, General Admn. Dept. And Ors.

WITH PUBLIC INTEREST LITIGATION NO. 209 OF 2014 Shri. Dilip Prabhakar Aloni ....Petitioner V/S State Of Maharashtra, Through Chief Secrtary ....Respondent And Ors WITH CIVIL APPLICATION IN PIL NO. 19 OF 2017 In PUBLIC INTEREST LITIGATION 105 OF 2015 Page 2/9 ::: Uploaded on - 06/02/2019 ::: Downloaded on - 08/02/2019 01:30:40 ::: Maratha-muslim Aarakshan Kruti Samiti, ....Applicant Aurangabad Through Its Secretary And Ors V/S Shri Anil Shankar Thanekar ....Respondent WITH WRIT PETITION NO. 937 OF 2017 Syed Saleem Syed Ali ....Petitioner V/S The State Of Maharashtra Through The ....Respondent Secretary And Ors.

WITH PUBLIC INTEREST LITIGATION NO. 149 OF 2014 The Indian Constitutionlist Council, Through ....Petitioner Secretary, Dr. Laxmanrao Kisanrao Patil V/S The Chief Minister Of State Of Maharashtra And ....Respondent Anr WITH WRIT PETITION STAMP NO. 10755 OF 2017 Mrunal Dhole Patil And Anr. ....Petitioner V/S State Of Maharashtra And Ors. ....Respondent WITH PUBLIC INTEREST LITIGATION NO. 181 OF 2018 Dilip Madhukar Patil ....Petitioner V/S The State Of Maharashtra Thru Chief Secretary, Page 3/9 ::: Uploaded on - 06/02/2019 ::: Downloaded on - 08/02/2019 01:30:40 ::: Mantralaya And Anr WITH WRIT PETITION NO. 284 OF 2019 Syed Imtiyaz Jaleel ....Petitioner V/S The State Of Maharashtra Through Its Chief ....Respondent Secretary And Ors.

WITH PUBLIC INTEREST LITIGATION STAMP NO. 36115 OF 2018 Ajinath Tulsiram Kadam ....Petitioner V/S The State Of Maharashtra Thru Chief Secretary, ....Respondent Mantralaya And Ors WITH WRIT PETITION NO. 1208 OF 2019 Syed Saleem Syed Ali ....Petitioner V/S The State Of Maharashtra Through The ....Respondent Secretary And Ors.

WITH PUBLIC INTEREST LITIGATION STAMP NO. 1914 OF 2019 Mr. Mahadev R. Andhale And Anr ....Petitioner V/S The State Of Maharashtra Thru Chief Secretary ....Respondent And Ors WITH ....Respondent Page 4/9 ::: Uploaded on - 06/02/2019 ::: Downloaded on - 08/02/2019 01:30:40 ::: WRIT PETITION STAMP NO. 2668 OF 2019 Vaibhav Dhondiram Kadam ....Petitioner V/S The State Of Maharashtra, Through Its Chief ....Respondent Secretary WITH WRIT PETITION STAMP NO. 2126 OF 2019 Rajesh A. Tekale ....Petitioner V/S The State Of Maharashtra Thru Chief Secretary ....Respondent WITH PUBLIC INTEREST LITIGATION NO. 19 OF 2019 Kailas Khandbahale ....Petitioner V/S The State Of Maharashtra Thru Chief Secretary, ....Respondent Mantralaya And Anr WITH WRIT PETITION STAMP NO. 3846 OF 2019 Mohammad Sayeed Noori And Ors ....Petitioner V/S The State Of Maharashtra Thru Chief Secretary, ....Respondent General Administration Dept. And Ors Mr. Gunratan Sadavarte a/w. Mr.Arun D. Nagarjun,Mr.Anil D.Sabale, Mr.Siddhart J.Bhosale and Mr. Ankush Govindrao Gavle for petitioner in PIL No. 175 of 2018 and PIL No.149/2014 Mr.Arvind Datar,Sr. Adv. and Mr. Pradeep Sancheti, Sr. Page 5/9 ::: Uploaded on - 06/02/2019 ::: Downloaded on - 08/02/2019 01:30:40 ::: Advocate a/w Mr.Darshit Jain, Mr.Prathamesh Kamat, Kanchan Dube and Neha Yadav, Pallavi Bali I/by Mr. Ashish U. Mishra for petitioner in WPL/4100/18 and W.P.(OS) No.3151/2014. Ms.Aparna D. Vhatkar for the Petitioner in PIL.No.140/2014 Mr. Premal Krishnan a/w Ms. Pooja Patil, Mr. Sankalp Anantwar,Mr. Anurag Mankar, Risha Alva and Dinesh Bhatia I/by Pan India Legal for petitioner in WPL/4128/18. Mr. J.G.Ardwad(Reddy a/w.Mr.Arvind Aswani for the Petitioner in PIL NO. 201/2014 and WPST.No.10755/2017. Mr.Ashish Mehta for the Petitioner in PIL.No.105/2015. Mr.S.G.Anney,Sr.Adv. A/w. Pooja Patil, Premlal Krishnan, Sankalp Anantwar, Anurag Mankar, Rishi Alwa, Dinesh Bhatia, I/by. M/s. Pan India Legal Services LLP for Petitioners in WPL.No.4128/2018 and NMW Nos.565/2018, 17/2019, 45/2019.

Mr.Ranjeet Thorat, Sr. Adv. I/by. Rajesh A Tekale for the Petitioner in WPST.No.2668/2019. Mr.Ejaj Naqvi for the Petitioner in PIL.(OS)No.06/2019 Mr. Ramesh Dube Patil a/w Ankur Pahade, Vivek Joshi, Khushbu Marwadi and Prasad Dube Patil I/by Jay and Co. for Petitioner in PIL.No.19/2019 and Respondent no.3 in PIL/175/18 for Applicant/Intervenor in CHSW.NO.01/2019. Mr.Y.H. Muchhala, Sr. Adv, I/by.Mr.Musaddique Monin, Tauseef Sayyed for the Petitioner in W.P.No.937/2017 and W.P. No.1208/2019 Mr.Prasad Dhakephalkar,Sr.Adv. I/by.Mr.Abhijit Patil for the Petitioner in PIL.No.181/2018 Mr.Rahul Agrawal for the Petitioner in PILST.No.1914/2019. Dr.Ishwar Gilade Petitioner-in-person in PIL(OS).No.41/20018 and PIL(OS)No.78/2007.

Mr.Mukul Rohatgi,Special Counsel, Mr. Paramjeet Singh Patwalia, Special Counsel, Mr.Nishant Katneshwarkar, Special Counsel, Mr. V. A. Thorat, Senior Counsel, Mr. A. A. Kumbhakoni, Advocate General,Mr.A. Y.Sakhare, Senior Counsel, Mr. A. B. Vagyani, Govt. Pleader, Smt. P. H. Page 6/9 ::: Uploaded on - 06/02/2019 ::: Downloaded on - 08/02/2019 01:30:40 ::: Kantharia, GP, Smt. G. R. Shastri, Addl. G.P, Mr. P. P. Kakade, AGP,Mr.Laxmikant Satelkar-AGP, Ms.Jyoti Chavan-AGP,Mr.R.J.Mane-AGP, Ms. Nisha Mehra, AGP, Ms.D. Patankar-AGP, Mr. Vaibhav Sugdare, Ms. Prachi Tatake, Mr. Akshay Shinde, B Panel AGP and Joel Carlos,Shriram Pingle,Deepak Salvi, Mr.Rakesh Rathod, Mrs.M.P.Thakur-AGP, Ms.Misha Rohatgi, Ms.Aishwarya Kantawalal, Sneha Iyer for Respondent-State. Mr.Ashish Gaikwad a/w. Bhavana R. Khichi for R.Nos.14 and 25 in PIL No.175/2018 and for the Petitioner in WPST.No.2126/2019.

Mr.Yogesh P. Morbale a/w. Abhijit Tambe, Chalak for the Applicant in CAI.Nos.06/2019 and 07/2019 in PIL.No.175/2018.

Mr.Nasir Mohammed for the Applicant in CAI.No.08/2019 in PIL.No.175/2018.

Mr.Yogesh P. Morbale for the Applicant in CAI.Nos.6/2019, 07/2019.

Mr.V.M.Thorat a/w. P.V.Thorat, Anukul Seth, Aditya Bhagat for Applicant /Poroposed Respondent in WPST.No.36115/2018 a/w. CHSWL. No. 58/2018 and CHSWL.NO59/2019. Mr.M.S.Bhardwaj for R.No.1 (UOI) in PIL.No.78/2007. Mr.Parag Vyas for UOI in PIL No.126/2009. Mr.A.R.Singh for UOI in W.P. No.284/2019. Mr.S.S.Pakale a/w. Mr.M.S.Bhardwaj for R.No.3 (UOI) in PIL.No.41/2008.

Mr.Hemant Sharma I/by. Ganesh Gole for R.No.4(MCI) in PIL(OS).No.41/2008.

Mr. D. W. Bhosale for respondent no.5 in PIL/175/18. Mr.A.R.Singh a/w. S.R.Singh for R.No.6 (UOI) in W.P.No.284/2019.

Mr. Ramesh N. Gite a/w. Ms.Avanti Inamdar for R.no.7 in PIL/175/18.

Mr. V. P. Patil I/by Vaibhav Kadam for respondent no.9 in PIL/175/18.

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Mr. Gajanan Shinde a/w Sambhaji Kharati, Nikhil Patil for R. No. 10 in PIL/175/18.

Mr.Abhijeet A.Desai I/by.Ms. Divya Parab for R.No.11 in PIL/175/18.

Mr. Sandeep Dere a/w Sanjeev Kumar Bapu Deore, Suchita Pawar for R.No.12 in PIL/175/18. Mr.Sachin Pawar for R.No.13 in PIL.No.175/2018. Mr. Rajiv Chavan,Sr.Adv. a/w Priyanka Chavan, Anupama Pawar,Sumangala Yadav and Rajesh Tekale I/by.Sachin Pawar for for respondent no.15 in PIL/175/18 and Applicant/Intervenor in CHSWL.No.41/2019 in WPL.No.4100/2018. Mr.Jitendra P. Patil for R.No.18 in PIL.No.175/2018. Mr. Sandeep Salunke for respondent no.21 in PIL/175/18. Mr. Satish Mane Shinde a/w V. M. Thorat, Ms.Pooja Thorat and Patil for Respondent no.23 in PIL/175/18. Mr.Vitthal Ghumde I/by. Rajan Gaikwad for R.No.26 in PIL.No.175/2018.

Mr.Sachin D. Kadam for R.No.29 in PIL No.175/2018. Mr.S.D.Rupwate for R.No.30 in PIL.No.175/2018. Ms.Leena Patil a/w. Mr.Akshay R. Kapadia for R.No.31. Mr.Sanjeev R.Singh a/w. Jyoti S. Agrawal, Ashwin Singh for R.No.1 in W.P.No.984/2019, PIL.No.19/2019 and W.P.No.3846/2019.

(Appearance not supplied by other Advocates) CORAM : RANJIT MORE. & SMT. BHARATI HARISH DANGRE, JJ DATE : 6th February, 2019 Page 8/9 ::: Uploaded on - 06/02/2019 ::: Downloaded on - 08/02/2019 01:30:41 ::: P.C. :

Heard. Stand over to 07/02/2019 at the bottom of the Supplementary Board. Ad-interim relief if any to continue till then.
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