Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Kerala High Court

Dhanesh.K vs State Of Kerala on 9 July, 2024

Author: Murali Purushothaman

Bench: Murali Purushothaman

WP(C) No.39994/2023                             1/1

                     IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                     PRESENT
                 THE HONOURABLE MR. JUSTICE MURALI PURUSHOTHAMAN
              Tuesday, the 9th day of July 2024 / 18th Ashadha, 1946
                           WP(C) NO. 39994 OF 2023 (Y)
   PETITIONER:

          DHANESH.K, AGED 26 YEARS, S/O DAMODARAN P.K,PATTEL
          KADAPPURAM,PADANNAKADUPURAM,KASARAGOD, PIN - 671312

   RESPONDENTS:

      1. STATE OF KERALA, REPRESENTED BY GOVERNMENT PLEADER, HIGH COURT OF
         KERALA, PIN - 682031
      2. KERALA PUBLIC SERVICE COMMISSION, THE SECRETARY, THE KERALA PUBLIC
         SERVICE COMMISSION,MG ROAD,PATTOM,THIRUVANATHAPURAM, PIN - 695004
      3. KERALA STATE CO-OPERATIVE FEDERATION FOR FISHERIES DEVELOPMENT LTD.,
         MATSYAFED, REPRESENTED BY THE SECRETARY,
         MATSYAFED,KAMAESWARAM,MANACUD P.O,TRIVANDRUM, PIN - 695009


        Writ petition (civil) praying inter alia that in the circumstances
   stated in the affidavit filed along with the WP(C) the High Court be
   pleased to stay all further proceedings pursuant to for the purpose of
   inclusion of petitioner list of the candidate those who already
   shortlisted. And this rank list is rescheduled and also on these time no
   advice memo are not issued.


        This petition again coming on for admission upon perusing the
   petition and the affidavit filed in support of WP(C) and this Court's
   order dated 14.12.2023 and upon hearing the arguments of M/S.NAHAS H. &
   RIZWANA T.N, Advocates for the petitioner, GOVERNMENT PLEADER for R1,
   STANDING COUNSEL for R2 & R3, the court passed the following:

                                          ORDER

The learned Standing Counsel for the Kerala Public Service Commission submits that the last date for uploading the dependency certificate was 23.12.2020 and that the petitioner has uploaded the same only after the said date.

The learned Standing Counsel to place on record a statement.

Post on 01/08/2024.

Sd/- MURALI PURUSHOTHAMAN, JUDGE 09-07-2024 /True Copy/ Assistant Registrar