Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21] [Entire Act] State of West Bengal - Subsection Section 21(9) in The West Bengal Co-Operative Societies Act, 1983 (9)Notwithstanding anything contained in any other law for the time being in force, an order under sub-section (1) shall not be called in question in any Court.
