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[Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act]

Lakshadweep - Subsection

Section 34(2)(g) in The Lakshadweep Real Estate (Regulation and Development) (General) Rules, 2016

(g)the Authority shall have the power to carry out an inquiry into the complaint on the basis of documents and submissions;