Section 17 in The Rajasthan State Warehousing Corporation (Staff) Regulations, 1974
17. Compensatory Casual leave in lieu of attendance on Holidays.
- A member of the ministerial staff/establishment (other than supervisory staff) may be allowed CCL for the number of holidays he is required to attend for some urgent work under the orders of an Officer but not for clearance of arrears.No claim for conveyance allowance will be allowed when CCL is sanctioned.
