Himachal Pradesh High Court
Jeevan Khanna vs Khem Chand Through Lrs on 10 March, 2022
Author: Sandeep Sharma
Bench: Sandeep Sharma
Jeevan Khanna versus Khem Chand through LRs .
Civil Revision No.29 of 2021 10.03.2022 Present Mr. R.K. Bawa, Senior Advocate with Mr. Ajay Kumar, Advocate, for the petitioner.
Mr. R.L.Sood, Senior Advocate with Mr. Arjun Lal, Advocate, for the respondents.
CMP No.10069 of 2021 Reply to the application as well as rejoinder thereto stands filed. After having heard learned counsel representing the parties, this Court deems it fit to direct non-
applicant/tenant to place on record lease deed, if any, entered interse him and Van Heusen qua shop No.75, The Mall Shimla and Crazy Garments qua Shop No.87, Shimla, within a period of two weeks. List on 28.3.2022.
(Sandeep Sharma)
Judge
10th March, 2022
(shankar)
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