Delhi High Court - Orders
Indraprastha College Of Women vs Himani Malhotra And Anr on 22 May, 2023
Author: Jyoti Singh
Bench: Jyoti Singh
$~128
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 6946/2023
INDRAPRASTHA COLLEGE
OF WOMEN ..... Petitioner
Through: Mr. Rajesh Kumar Gogna,
Advocate.
versus
HIMANI MALHOTRA AND ANR. ..... Respondents
Through: Mr. Jai Bansal, Advocate for
R-1.
Mr. Mohinder J.S. Rupal and Mr. Hardik
Rupal, Advocates for R-2.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 22.05.2023 C.M. APPL. 27095/2023 (Exemption)
1. Allowed, subject to all just exceptions.
2. Application stands disposed of.
W.P.(C) 6946/2023 & C.M. APPL. 27094/2023 (stay)
3. Issue notice.
4. Mr. Jai Bansal, learned counsel accepts notice on behalf of Respondent No. 1.
5. Mr. Hardik Rupal, learned counsel accepts notice on behalf of Respondent No. 2.
6. Counter affidavits be filed before the next date of hearing.
7. The Court is informed that the matter is listed before the Appeal Committee on 23.05.2023. It is made clear that the pendency of the writ petition will not come in the way of Appeal Committee in taking a decision which needless to state will be in accordance with law.
W.P.(C) 6946/2023 page 1 of 2 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/09/2023 at 20:01:17
8. Mr. Gogna, learned counsel appearing on behalf of the Petitioner submits that the amount which is due and payable according to the Petitioner has already been released to her which fact is disputed by Respondent No. 1 who is present in Court.
9. Mr. Gogna, will ensure that the amount if not paid will be released today and if already paid, due communication and intimation in this regard will be sent to counsel for Respondent No. 1, during the course of the day.
10. The amount which is payable for the month of May, 2023 according to the Petitioner shall also be released to Respondent No. 1 within a period of one week from today ensuring that the amount is credited into her account.
11. List on 17.07.2023.
JYOTI SINGH, J
MAY 22, 2023/shivam
W.P.(C) 6946/2023 page 2 of 2
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/09/2023 at 20:01:17