Rajasthan High Court - Jodhpur
Kanhaiya Lal Ninama vs State Of Rajasthan on 5 November, 2020
Author: Dinesh Mehta
Bench: Dinesh Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 10383/2020
1. Kanhaiya Lal Ninama S/o Soma Lal Ninama, Aged About 53 Years, Resident Of Vagdiyafala, Near Police Chok, Kushalgarh, District Banswara. Initiated Posted At Gups Rathan, P.s. Mavli, District Udaipur. Presently Posted At Gsss Khedpur, Kushalgarh, District Banswara.
2. Jeetmal Didor S/o Kika Didor, Aged About 54 Years, Resident Of Badwas Chhoti, Kushalgarh, District Banswara. Initiated Posted At Gps Bheel Basti, P.s. Mavli, District Udaipur. Presently Posted At Gps Pati, Kushalgarh, District Banswara.
3. Tol Singh Maida S/o Moti Maida, Aged About 42 Years, Resident Of Ambapada, Kushalgarh, District Banswara. Initially Posted At Gps Devkika Talab, P.s. Bhindar, District Udaipur. Presently Posted At Gps Hindoliya Charan, Kushalgarh, District Banswara.
4. Soma Lal Machhar S/o Jaliya Machhar, Aged About 50 Years, Resident Of Machhara Sath, Sajjangarh, District Banswara. Initially Posted Gups Javatara, P.s. Bhindar, District Udaipur. Presently Posted At Gups Macha, Sajjangarh, District Banswara.
5. Charan Singh Damor S/o Dolchandra Damor, Aged About 41 Years, Resident Of Suliyamalpada, Kushalgarh, District Banswara. Initially Posted At Gups Vadka Rewada, Sirohi. Presently Posted At Gps Jamrai, Kushalgarh, District Banswara.
6. Tanu Charel S/o Fulaji Charel, Aged About 43 Years, Resident Of Bhanwarda, Kushalgarh, District Banswara. Initially Posted At Gps Liladhar, P.s. Jhadol, District Udaipur. Presently Posted At Gps Hathiyadili, Kushalgarh, District Banswara.
7. Galiya Dodiyar S/o Hoor Singh Dodiyar, Aged About 43 Years, Resident Of Suliyamalpada, Kushalgarh, District Banswara. Initially Posted At Paduni Arnod, District Pratapgarh. Presently Posted At Gps Pati, Kushalgarh, District Banswara.
8. Kusum Damor D/o Phelix Damor, Aged About 44 Years, Resident Of Vakaner, Kushalgarh, District Banswara. Initially Posted At Gups Pitampura, Khanpur, District (Downloaded on 05/11/2020 at 08:58:44 PM) (2 of 6) [CW-10383/2020] Jhalawar. Presently Posted At Gsss, Badwas Chhoti, Kushalgarh, District Banswara.
9. Vanita Dindor W/o Lakhji Dindor, Aged About 42 Years, Resident Of Badwas Chhoti, Kushalgarh, District Banswara. Initially Posted At Gps Saktal, Pratapgarh. Presently Posted At Gps Biharipura, Kushalgarh, District Banswara.
10. Atali Damor W/o Kailash Chandra Dama, Aged About 43 Years, Resident Of Ghoti Ki Todi, Machhara Sath, Sajjangarh, District Banswara. Initially Posted At Gups Rewdar, Sirohi,.
11. Shobha Bariya S/o Dinesh Chandra Katara, Aged About 42 Years, Resident Of Machhara Sath, Sajjangarh, District Banswara. Initially Posted At Gupgs Sakriya, Pratapgarh. Presently Posted At Gss Chudada, Kushalgarh, District Banswara.
12. Kamji Bariya S/o Kika Bariya, Aged About 45 Years, Resident Of Jalimpura, Sajjangarh, Banswara. Initially Posted At Fauja Ba Ka, Lopda, Block Mavli, District Udaipur. Presently Posted At Gps Bhagatfala, Sajjangarh, District Banswara.
13. Narendra Rawat S/o Jokhiya, Aged About 40 Years, Resident Of Vasuni Padla, Kushalgrh, District Banswara. Initially Posted At Gupgs Limbariya, Simalwara, District Dungarpur. Presently Posted At Gups Basedi, Kushalgarh, District Banswara.
14. Rajeev Katara S/o Jaliya Katara, Aged About 42 Years, Resident Of Jhikali, Kushalgarh, District Banswara. Initially Poste4D At Gups Vasada, Reodar, District Sirohi. Presently Posted At Gsss Magdara, Sajjangarh, District Banswara.
15. Subhash Chandra Khant S/o Hari Ram Khant, Aged About 45 Years, Resident Of Bhatar, Gadhi, District Banswara. Initially Posted At Gps Khakhra Khuda, Gogunda, District Udaipur. Presently Posted At Gps Banjara Basti, Gadhi, District Banswara.
16. Vagji Bhobhor S/o Nathu Bhabhor, Aged About 46 Years, Resident Of Bijori Kotada, Ranaga, Kushalgarh, District Banswara. Initially Posted At Gps Gariyawas Javda, Mavli, District Udaipur. Presently Posted At Gps Halrapada, Kushalgarh, District Banswara.
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17. Kanti Lal Charpota S/o Veera Charpota, Aged About 48 Years, Resident Of Rohniya Ramsingh, Sajjangarh, District Banswara. Intially Posted At Gups Bhulawada, Sagwada, District Dungarpur. Presently Posted At Imrs, Kushalgarh, District Banswara.
18. Praveen Kumar Kharadi S/o Khatu Kharadi, Aged About 38 Years, Resident Of Chittora Mafi Dungra Kalan, District Banswara. Initially Posted At Gups Patanpura, Aaspur, District Dungarpur. Presently Posted At Gsss Pali Badi, Sajjangarh, District Banswara.
19. Chameli D/o Bhoorka, Aged About 43 Years, Resident Of Jamodi Bagidora, District Banswara. Initially Posted At Gups Fatapura, Bali, District Pali. Presently Posted At Gsss Bhadhwel, Sajjangarh, District Banswara.
20. Sarla D/o Gumana Bhai, Aged About 43 Years, Resident Of Bavadi Chhoti, Jhabua (M.p.). Initially Posted At Gups Chainpura, Jaitaran, District Pali. Presently Posted At Gups Tarkiya, Gangadtalai, District Banswara.
21. Virendra Damor S/o Roop Singh Damor, Aged About 40 Years, Resident Of Kasarwadi, Sajjangarh, District Banswara. Initially Posted At Gups Vasada, District Sirohi. Presently Posted At Gsss Budwa, Bagidora, District Banswara.
22. Makwana Urmila Ben S/o Kanti Lal Ahari, Aged About 40 Years, Resident Of Chowki Dungari, Sajjangarh, District Banswara. Initially Posted At Gups Khetpal Ka Guda, Khamnor, District Rajsamand. Presently Posted At Gsss Badwas Chhoti, Kushalgarh, District Banswara.
23. Raman Singh Charpota S/o Nar Singh Charpota, Aged About 41 Years, Resident Of Nani Ka Sath, Lohariya, District Banswara. Initially Posted At Gups Vasundar Badi, Aaspur, District Dungarpur. Presently Posted At Emrs, Kushalgarh, District Banswara.
24. Ramila Bhagora W/o Kanhaiya Lal Bhagora, Aged About 52 Years, Resident Of Bavdipada, Machhara Sath, Sajjangarh, District Banswara. Initially Posted At Gups Mota Mayanga, Pratapgarh. Presently Posted At Gups Vajwa Amba, Sajjangarh, District Banswara.
25. Ramji Garasiya S/o Nathuji Garasiya, Aged About 44 Years, Resident Of Todi Kalu, Sajjangarh, District Banswara. Initially Posted At Gups Baseda, District (Downloaded on 05/11/2020 at 08:58:44 PM) (4 of 6) [CW-10383/2020] Chittorgarh. Presently Posted At Gsss Tanda Ratna, Sajjangarh, District Banswara.
26. Girish Chandra Dendor S/o Gangji Dendor, Aged About 44 Years, Resident Of Navaghara, Mevda, Tehsil Simalwara, District Dungarpur. Initially Poste At Gps Kada Bheel Basti, Varani, Mavli, District Udaipur. Presently Posted At Gsss Shishot Khas, Tehsil Chikhali, District Dungarpur.
27. Rajendra Kumar Dodiyar S/o Laleg Dodiyar, Aged About 45 Years, Resident Of Gopinath Ka Gada, Gadhi, District Banswara. Initially Posted At Gps Khakhra Khura, Gogunda, District Udaipur. Presently Posted At Gps Nai Abadi, Gadhi, District Banswara.
28. Kalu Ram Kharadi S/o Heera Lal Kharadi, Aged About 50 Years, Resident Of Vadaliya, Tehsil Gadhi, District Banswara. Initially Posted Gps Jogiyo Ka Talab, Gogunda, District Udaipur. Presently Posted At Gps Ratnalapada, Gadhi, District Banswara.
29. Sunanda Damor W/o Rajendra Kumar Damor, Aged About 42 Years, Resident Of Mordi, Partapur Gadhi, District Banswara. Initially Posted At Gps Madrecho Ka Guda, Mavli, District Udaipur. Presently Posted At Gps Saren Adhor, Gadhi, District Banswara.
30. Rajesh Kumar Kharad S/o Laxman Lal Kharad, Aged About 44 Years, Resident Of Herpada, Gadhi, District Banswara. Initially Posted At Gps Gadwala, Mavli, District Udaipur. Presently Posted At Gps Nai Abadi, Sagela Gadhi, Gadhi, District Banswara.
31. Laxman Singh Ninama S/o Kacharu Lal Ninama, Aged About 46 Years, Resident Of Gulabpura, Bagidora, District Banswara. Initially Posted At Gps Bera Khokharvas, Mavli, District Banswara. Presently Posted At Gps Katriya, Bagidora, District Banswara.
32. Vidhyasagar Adivasi S/o Moga Adivasi, Aged About 55 Years, Resident Of Sevna, Budva, District Banswara. Initially Posted At Gups Payari, Nimbahera, District Chittorgarh. Presently Posted At Gups Kevadiya, Bagidora, District Banswara.
33. Dhruva Prasad Maida S/o Kachru Maida, Aged About 52 Years, Resident Of Mandali Badi, Sajjangarh, District Banswara. Initially Posted At Gps Kajalpada, Kushalgarh, District Banswara. Presently Posted At Gps Nichlafala, (Downloaded on 05/11/2020 at 08:58:44 PM) (5 of 6) [CW-10383/2020] Sajjangarh, District Banswara.
34. Ramesh Chandra Rawat S/o Gautam Lal, Aged About 47 Years, Resident Of Renganiya, Bagidora, District Banswara. Initially Posted At Gups Umarda, Sangod, District Kota. Presently Poste At Gps Talabfala, Sajjangarh, District Banswara.
35. Jayanti Lal Rawat S/o Gamana Rawat, Aged About 41 Years, Resident Of Bodigama, Bagidora, District Banswara. Initially Posted At Gps Bheruji Ki Dag, Mavli, District Udaipur. Presently Posted At Gps Sandadi, Bagidora, District Banswara
----Petitioners Versus
1. State Of Rajasthan, Through Its Secretary, Rural Development And Panchayati Raj Department, Government Secretariat, Jaipur, Rajasthan.
2. The Secretary, Department Of Education, Government Of Rajasthan, Secretariat, Jaipur (Raj.).
3. The Director, Secondary Education, Rajasthan, Bikaner.
4. The Director, Elementary Education, Rajasthan, Bikaner.
5. The Chief Executive Officer, Zila Parishad, Banswara
6. The District Education Officer, Elementary, Banswara
7. The Chief Executive Officer, Zila Parishad, Dungarpur
8. The District Education Officer, Elementary, Dungarpur
9. The Chief Executive Officer, Zila Parishad, Sirohi.
10. The District Education Officer, Elementary, Sirohi.
----Respondents
For Petitioner(s) : Mr. Hanuman Singh
For Respondent(s) : -
JUSTICE DINESH MEHTA
Order
05/11/2020
This writ petition has been filed by the petitioners seeking direction to the respondents to make pay fixation of the (Downloaded on 05/11/2020 at 08:58:44 PM) (6 of 6) [CW-10383/2020] petitioners equal to the similarly situated Teachers having been selected in the same selection process while stepping up the pay of the petitioners equal to them and that the petitioners may be granted benefit of seniority, promotion and other consequential benefits.
Learned counsel for the petitioners submitted that in similar nature writ petition filed at Jaipur Bench being Nand Kishore Sharma & Ors. Vs. The State of Rajasthan & Ors. : S.B. Civil Writs No.12109/2018, decided on 18.07.2018 on the submissions made by counsel the respondents have been directed to decide the representation made by the petitioners therein and, therefore, a similar direction may be granted in the present case.
In view of the submissions made, the writ petition filed by the petitioners is disposed of with similar direction as given in the case of Nand Kishore Sharma (supra), wherein, it was directed asunder:-
"In case, a representation is so addressed within the aforesaid period, the State-respondents are directed to consider and decide the same by a reasoned and speaking order as expeditiously as possible in accordance with law. However, in no case later than three months from the date of receipt of the representation along with a certified copy of this order."
The stay application also stands disposed of.
(DINESH MEHTA),J 37-Amar/-
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