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State of West Bengal - Section

Section 3 in The Indian Electricity (West Bengal Amendment) Act, 1994

3. Amendment of section 2 of Act 9 of 1910. -

In section 2 of the principal Act. after clause (e), the following clause shall be inserted :-'(e1) "Electrical Inspector" includes Chief Electrical Inspector, Joint Chief Electrical Inspector, Deputy Chief Electrical Inspector and Assistant Electrical Inspector;'.