Supreme Court - Daily Orders
M/S Control Prints (I) Ltd. vs M/S Hytaisun Magnetics Ltd. on 6 December, 2017
Bench: Adarsh Kumar Goel, Uday Umesh Lalit
IN THE SUPREME COURT OF INDIA
CRIMINAL APPELLATE JURISDICTION
CRIMINAL APPEAL NO.57 of 2011
M/S CONTROL PRINTS (I) LTD. Appellant(s)
VERSUS
M/S HYTAISUN MAGNETICS LTD. & ORS. Respondent(s)
O R D E R
We have heard learned counsel for the parties and perused the record.
Mr. Vikramjit Banerjee, learned senior counsel for respondents No.2 to 5, has stated that summary suit has been filed by the appellant for recovery of the amount involved in the cheques in question. We record his submission.
In view of above, since the appellant has remedy to recover the amount, we do not find any ground to interfere with the impugned order.
The appeal is accordingly dismissed.
..........................J. (ADARSH KUMAR GOEL) ..........................J. (UDAY UMESH LALIT) New Delhi, December 6, 2017.
Signature Not Verified Digitally signed by MAHABIR SINGH Date: 2017.12.06 17:01:03 IST Reason: ITEM NO.102 COURT NO.11 SECTION II-A S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS
Criminal Appeal No(s). 57/2011 M/S CONTROL PRINTS (I) LTD. Appellant(s) VERSUS M/S HYTAISUN MAGNETICS LTD. & ORS. Respondent(s) Date : 06-12-2017 This appeal was called on for hearing today. CORAM :
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL HON'BLE MR. JUSTICE UDAY UMESH LALIT For Appellant(s) Mr. Ashish Verma,Adv.
Mr. Rohan Malik,Adv.
Mr. Jaspreet S. Chawla,Adv. Mr. Abhay Kumar, AOR For Respondent(s) Mr. Vikramjit Banerjee,Sr.Adv.
Mr. P. S. Sudheer, AOR Mr. Rishi Maheshwari,Adv. Mr. Bharat Sood,Adv.
Ms. Shruti Jose,Adv.
Mr. Ayush Anand,Adv.
Mr. Kunal Cheema,Adv.
Mr. Nishant Ramakantrao Katneshwarkar, AOR Mr. Aniruddha P. Mayee, AOR Mr. Ravindra Keshavrao Adsure, AOR UPON hearing the counsel the Court made the following O R D E R In terms of the signed order, the appeal is dismissed.
Pending applications, if any, shall also stand disposed of.
(MAHABIR SINGH) (PARVEEN KUMARI PASRICHA) COURT MASTER COURT MASTER
(Signed order is placed on the file)