Section 13(2)(vi) in Rules for the Grant of Recognition and Aid to Elementary Schools

[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

State of Tamilnadu - Subsection

Section 13(2)(vi) in Rules for the Grant of Recognition and Aid to Elementary Schools

(vi)The management and the teachers have right of appeal against orders arising from these rules and the appeal shall be disposed of by the District Educational Officer. A second appeal shall lie with the Divisional Inspector of Schools. An appeal shall be valid only if it is made within a period of two months from the date of the orders against which the same is preferred.

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State of Tamilnadu - Subsection

Section 13(2)(vi) in Rules for the Grant of Recognition and Aid to Elementary Schools